Rajendra Kumar Patel vs State Of Odisha & Another
2023 Latest Caselaw 493 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                              CRLMC No.571 of 2017

            Rajendra Kumar Patel                   ....                   Petitioner
                                                    Mr. Ambika Pr. Ray, Advocate
                                            -versus-
            State of Odisha & Another              ....             Opposite Parties
                                                      Mr. Sangram Keshari Mishra,
                                                           Addl. Standing Counsel
                               CORAM:
                               JUSTICE M.S. RAMAN

                                                ORDER

Order No. 13.01.2023

08. 1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment is reserved.

(M.S. Raman) Judge

Aks