Smt. Minati Sethi vs Udayabhanu Sethi
2023 Latest Caselaw 463 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   MATA No.20 of 2018
     Smt. Minati Sethi                  .........           Appellant
                                          Mr. Pravat Kumar Mohanty, Advocate

                                     -Versus-
     Udayabhanu Sethi                      ..........             Respondent

                                     CORAM:
                                     JUSTICE S. TALAPATRA
                                     JUSTICE SAVITRI RATHO

                                           ORDER

12.01.2023 Order No.

04. 1. This matter is taken up through Hybrid Mode.

2. Mr. Pravat Kumar Mohanty, learned counsel appearing for the

appellant has submitted that he has filed a memorandum for

withdrawal of this appeal filed under Section-19(1) of the Family

Court Act from the judgment dated 13.10.2017 delivered in Civil

Proceeding No.18 of 2011.

3. Prayer stands allowed.

4. This appeal stands disposed of as withdrawn.

5. This order will not preclude the appellant to proceed under

Section-25(1) of the Hindu Marriage Act.

                                                             (S. Talapatra)
                                                                 Judge


                                                             (Savitri Ratho)
      Subhasis                                                   Judge