State Of Odisha And Another vs Bharat Bhusan Mohanty And
2023 Latest Caselaw 429 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                FAO No.508 of 2020

            State of Odisha and another              ....        Appellants

                                                 Mr. R.N.Mishra, A.G.A


                                    -versus-
             Bharat Bhusan Mohanty and               ....        Respondents
             another
                                                 Mr. Sanjib Mohanty,
                                                 Advocate

                                                 Mr.R.K.Samal, Advocate
                                                 (For Respondent No.2)


                       CORAM:

                                 JUSTICE SASHIKANTA MISHRA
                                         ORDER

11.1.2023.

Order No.

13. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

                                                      (Sashikanta Mishra)
       AKB                                                   Judge





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