Budhuni Oram vs State Of Odisha
2023 Latest Caselaw 389 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                            JCRLA No.49 of 2017
                Budhuni Oram                         ....           Appellant
                                                    Mr. Biswajit Nayak, Adv.
                                         -versus-
                State of Odisha                     ....          Respondent

Mr. S.S. Kanungo, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 10.01.2023

02. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

            .                                               (D. Dash)
                                                              Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar