Ajaya Kumar Pani & Ors vs State Of Orissa And Ors
2023 Latest Caselaw 385 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No.22263 of 2010


                       Ajaya Kumar Pani & Ors.                 ....         Petitioner(s)
                                                                      Mr. G. Mukherji,
                                                                          Sr. Advocate
                                                   -versus-

                       State of Orissa and Ors.                ....     Opposite Party(s)
                                                                         Mr. S. Mishra
                                                                Addl. Standing Counsel
                                 CORAM:
                                 JUSTICE BISWANATH RATH

                                                   ORDER

10.01.2023 Order No.

07. 1. Hearing concluded and judgment reserved.

2. Both the parties undertake to file their respective written notes of submission by Monday (16th January, 2023).

(Biswanath Rath) Judge Ayaskanta Jena