Akshaya Kumar Das vs Odisha Mining Corporation
2023 Latest Caselaw 377 Ori

Citation : 2023 Latest Caselaw 377 Ori
Judgement Date : 10 January, 2023

Orissa High Court

Akshaya Kumar Das vs Odisha Mining Corporation on 10 January, 2023

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 WP(C) No.6185 of 2013

             Akshaya Kumar Das                ....                Petitioner
                                            Mr. D.P. Nanda, Sr. Advocate
                                      -versus-

             Odisha Mining Corporation
              Ltd. & another                  ....          Opposite Parties

                                                Mr. P.K. Khuntia, Advocate
                           CORAM: JUSTICE V. NARASINGH
                                          ORDER

10.01.2023 Order No.

15. 1. The judgment is dictated in open Court and kept in separate sheet.

(V. NARASINGH) Judge PKS

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