Principal Commissioner Of Income vs Indian Metals & Ferro Alloys Ltd
2023 Latest Caselaw 333 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           ITA No.177 of 2018

              Principal Commissioner of Income         ....          Appellant
              Tax-1, Bhubaneswar
                         Mr. Tushar Kanti Satapathy, Senior Standing Counsel
                                         -versus-
              Indian Metals & Ferro Alloys Ltd.,       ....        Respondent
              Bhubaneswar
                                                  Mr. Sachit Jolly, Advocate

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M.S. RAMAN

                                             ORDER

09.01.2023 Order No.

06. 1. Mr. Tushar Kanti Satapathy, learned Senior Standing Counsel for the Department-Appellant, seeks some more time to verify if any appeals have been filed by the Department against the judgments of the High Courts of Calcutta and Rajasthan mentioned in the order dated 14th November, 2022 of this Court.

2. List on 5th April, 2023.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge M. Panda