Nishikant Tete And Others vs State Of Odisha & Others
2023 Latest Caselaw 194 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.36496 of 2020

                 Nishikant Tete and Others          ....         Petitioners

                                    Mr. G. Mishra,
                                    Sr. Advocate

                                         -versus-
                 State of Odisha & others           .... Opposite Parties

                                    Mr. S.K. Samal,
                                    Additional Government Advocate

                                    Mr.S.B. Jena, Advocate
                                    (For Opposite Party No.6)

                                    Mr. B. Routray, Sr. Advocate
                                    (For Opposite Party Nos.7 to 14)

                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                     ORDER

Order No. 04.01.2023

08. 1. This matter is taken up through hybrid mode.

2. Heard learned Counsel for the parties.

3. Due to paucity of time, matter be listed on 6th January, 2023 for further hearing with a noting that the matter to be taken up as first case under the heading "For Admission".

4. The Judgment of the Hon'ble Supreme Court cited by Mr. B. Routray, learned Sr. Advocate for Opposite Party Nos.7 to 14 in the case of Hariharan and others vs. Harsh Vardhan Singh Rao and others, decided on 14.12.2022 be kept on record.

Prasant                                             (S. K. Mishra)
                                                        Judge