Abhisek Das vs Ombudsman Centralized
2023 Latest Caselaw 191 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No.11131 of 2022

                 Abhisek Das                          ....          Petitioner

                                              Mr. B.P.B. Bahali, Advocate.

                                         -versus-

                 Ombudsman Centralized            ....       Opp. Parties
                 Receipt and Processing Center,
                 Chandigarh & others
                                           Mr. M.M. Basu, Advocate for
                                                opposite party nos.2 & 3.

                                              Mr. S. Debdas, Advocate for
                                                       opposite party no.4

                                        Mr. S.K. Mishra, Advocate for the
                                                              Intervener

                                    CORAM:
                           DR. JUSTICE S.K. PANIGRAHI

                                         ORDER

Order No.                               04.01.2023
       8.   1.      This matter is taken up through Hybrid Arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded and Order/Judgment is reserved.

4. Written notes of submission and citations, if any, be

filed by 9th of January, 2023.

(Dr. S.K. Panigrahi) Judge

amit // 2 //