Jyotirmaya Das vs Manoj Kumar Samal And Another
2023 Latest Caselaw 190 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.146 of 2019
                    Jyotirmaya Das                          ....           Appellant
                                                   Mr. B.N. Samantaray, Advocate
                                              -versus-
                    Manoj Kumar Samal and Another           ....        Respondents
                                 Mr. Subrat Satpathy, counsel for Respondent No.2


                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                            ORDER

4.1.2023 Order No.

07. 1. The matter is taken up through hybrid mode.

2. Present appeal is disposed of vide common judgment passed today in connected appeal, i.e. MACA No.963 of 2018.

( B.P. Routray) Judge M.K.Panda