Khakhu Mahali vs State Of Orissa
2023 Latest Caselaw 1820 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                             JCRLA No.41 of 2012


                 Khakhu Mahali                      ....          Appellant
                                             Mr. Saroj Kumar Routray, Adv.
                                                             (Amicus Curie)
                                          -versus-
                 State of Orissa                   ....          Respondent

Mr. S.S. Kanungo, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 27.02.2023

06. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

             .                                             (D. Dash)
                                                             Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar