Dutia Herna & Anr vs State Of Odisha
2023 Latest Caselaw 1658 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CRLA No.550 of 2014
                  Dutia Herna & Anr.                   ....          Appellants
                                                            Sk. Zafarulla, Adv.

                                           -versus-
                  State of Odisha                     ....          Respondent

Mr. S.S. Kanungo, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 21.02.2023

07. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellants and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

              .                                               (D. Dash)
                                                                Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar