Smt. Sumati Sahoo vs Rabindra Kumar Sahu
2023 Latest Caselaw 1657 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               MATA No. 149 of 2017

         Smt. Sumati Sahoo                        .........                     Appellant
                                                           Mr. P.K. Pattnaik, Advocate
                                                  Versus
         Rabindra Kumar Sahu                      ..........                 Respondent
                                                              Mr. S.K. Dash, Advocate
     CORAM:
                               JUSTICE S. TALAPATRA
                               JUSTICE SAVITRI RATHO
                                             ORDER

21.02.2023 Order No.

07.

1. This matter is taken up through Hybrid Mode.

2. The parties are directed to file the statement of their resources and the liability, if any, by the next date in terms of the judgment Rajnesh vs Neha reported in 2021 (2) SCC 324.

3. Let the matter be listed on 20.03.2023.

4. Mr. P.K. Pattnaik, learned counsel appears for the Appellant and Mr. S.K. Dash, learned counsel appears for the Respondent.

                                                                   (S. Talapatra)
                                                                        Judge



                                                                   (Savitri Ratho)
          puspa                                                        Judge