Padma Mothu vs Amita Majhi
2023 Latest Caselaw 1582 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    CRLMC No.2171 of 2021

            Padma Mothu                                 ....               Petitioner
                                                Mr. Anish Ankur Mishra , Advocate

                                              -Versus-

            Amita Majhi                                   ....        Opposite Party
                                                         Mr.Manas Chand, Advocate


                       CORAM:
                       MR. JUSTICE R.K. PATTANAIK

                                            ORDER

20.02.2023 Order No.

08. 1. Heard Mr. Mishra, learned counsel for the petitioner.

2. Mr. Chand, learned counsel for opposite party is absent at the time of call.

3. Hearing is concluded.

4. Order is reserved.

5. List of citations along with synopsis is submitted by Mr. Mishra, learned counsel for the petitioner and the same be kept in record.

6. Interim order passed earlier shall continue till the delivery of judgment.

(R.K. Pattanaik) Judge

Kabita