Ajaya Kumar Kar vs State Of Orissa And Others
2023 Latest Caselaw 1534 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No.20141 OF 2022


                  Ajaya Kumar Kar                           ....       Petitioner(s)
                                                                 Mr.S.Dash,Adv.
                                                -versus-

                  State of Orissa and others                ....   Opposite Party(s)
                                                                 Mr.S.Mishra,ASC


                            CORAM:
                            JUSTICE BISWANATH RATH
                                                ORDER

Order No.                                      17.02.2023
   12.             1.     Heard in part.

2. To provide further time to the learned State Counsel to go through the judgment refers seeking covers to the case.

3. Put up this matter on 21.02.2023.

(Biswanath Rath) Judge S.Dash