Rajeswari Senapati vs State Of Odisha & Ors
2023 Latest Caselaw 1533 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.34544 of 2022


                       Rajeswari Senapati                     ....          Petitioner(s)
                                                                       Mr. S.K. Nanda,
                                                                             Advocate
                                                  -versus-

                       State of Odisha & Ors.                 ....     Opposite Party(s)
                                                                        Mr. S. Mishra,
                                                               Addl. Standing Counsel
                                                                       Mr. J.N. Panda,
                                                                             Advocate
                                CORAM:
                                JUSTICE BISWANATH RATH

                                                  ORDER

17.02.2023 Order No.

08. 1. Hearing concluded. Judgment reserved.

(Biswanath Rath) Judge Ayaskanta Jena