Sujata Das vs State Of Odisha And Others
2023 Latest Caselaw 1526 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       WPC(OAC) No.2695 of 2015

                       Sujata Das.                          ....            Petitioner
                                                          Mr. K.K. Swain, Advocate
                                                          Mr. S.C.D. Dash, Advocate

                                                 -versus-
                       State of Odisha and others.         ....     Opposite Parties
                                              Mr. R.N. Acharya, Standing Counsel
                                               for School & Mass Education


                                 CORAM:
                                 JUSTICE M.S. RAMAN
                                             ORDER

Order No. 17.02.2023

03. 1. Heard the learned counsel for the Parties.

2. Hearing concluded and Judgment/Order is reserved.

(M.S. Raman) Judge MRS

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