M/S. Brite Glass Works Pvt. Ltd vs Commissioner Of Commercial Taxes
2023 Latest Caselaw 1408 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C) No.4273 of 2014

                 M/s. Brite Glass Works Pvt. Ltd.        ....            Petitioner
                                             Mr. Sidhartha Ray, Sr. Advocate with
                                                       Mr. K.K. Sahoo, Advocate

                                           -versus-
                 Commissioner of Commercial Taxes, ....     Opposite Parties
                 Odisha, Cuttack & Another
                                                    Mr. Sunil Mishra, ASC

                              CORAM:
                              THE CHIEF JUSTICE
                              JUSTICE M. S. RAMAN

                                               ORDER

09.02.2023 Order No.

07. 1. Mr. Sunil Mishra, learned Additional Standing Counsel states that he will positively file the affidavit in terms of the previous order within four weeks with an advance copy to the counsel for the Petitioner.

2. Mr. Mishra, learned ASC states that the judgment of the Supreme Court as regards the correctness of its earlier decision in State of Punjab v. Shreyans Industries Ltd., (2016) 4 SCC 769 is still awaited.

3. List on 18th September, 2023.

4. Interim order passed by this Court shall continue till the next date.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge MRS/Laxmikant