Citation : 2023 Latest Caselaw 1365 Ori
Judgement Date : 8 February, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.34703 of 2022
Basant Kumari Rath .... Petitioner(s)
Smt. P.P. Mohanty,
Advocate
-versus-
Sub-Collector, S.D.M, Rayagada & .... Opposite Party(s)
Ors.
Mr. S. Mishra,
Addl. Standing Counsel
CORAM:
JUSTICE BISWANATH RATH
ORDER
08.02.2023 Order No.
03. 1. This Court finds no reason in sitting over the judgment of this Court at Annexure-1 and even after showing of some development through Annexures-2 & 3. This Court hopes and expects, there should be positive action in eviction of Opposite Party No.3 in restoration of the particular land in favour of Petitioner by the next date.
2. List this matter on 27th February, 2023.
3. A detail affidavit be filed in the meantime.
4. Free copy of this order be handed over to the learned State Counsel.
(Biswanath Rath) Judge Ayaskanta Jena
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