State Of Odisha vs M/S. Hindustan Coca-Cola ...
2023 Latest Caselaw 1324 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                        STREV Nos.26, 23, 24 and 25 of 2017

            State of Odisha                         ....           Petitioner
                              Mr. S.K. Pradhan, Additional Standing Counsel
                                        -versus-
            M/s. Hindustan Coca-Cola Beverages ....       Opposite Party
            Pvt. Ltd.
                                            Mr. Monish Panda, Advocate
                                  Mr. Anup Narayan Mohanty, Advocate
                                    Mr. Aditya Singh Mohanty, Advocate

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN
                                       ORDER

Order No. 07.02.2023

14. Hearing is concluded and judgment is reserved. The parties are permitted to file their respective written notes of submissions within a week.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Guin