Sudhira Ch. Pradhan vs Unknown
2023 Latest Caselaw 1301 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLA No.1224 of 2022

             Sudhira Ch. Pradhan              ....    Appellant

                                Mr.A.K. Sahu, Advocate

                                  -versus-
                                              ....    Respondent
             State of Odisha

                                Mrs. Susamarani Sahoo,
                                Addl. Standing Counsel

                                CORAM:
                           JUSTICE S.K. SAHOO

                                  ORDER

Order No.                       07.02.2023


   04.          This   matter    is   taken    up   through     Hybrid

arrangement (video conferencing/physical mode). Mr. Tapan Kumar Kamila, learned counsel files vakalatnama on behalf of the informant, which is taken on record.

Let a copy of the appeal memo along with the impugned judgment and the interim applications be served on the learned counsel for the informant during course of this week. List this matter in the week commencing from 13.02.2023 indicating the name of Mr. Tapan Kumar Kamila, learned counsel for the informant in the // 2 //

cause list as well as at the top of the brief.

( S.K. Sahoo) Judge

P