Sanjay Kumar Nayak vs State Of Odisha & Others
2023 Latest Caselaw 1206 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   FAO No. 202 of 2019

             Sanjay Kumar Nayak                     ....                Appellant
                                                      Mr. J.K. Rath, Sr.Adv with
                                                               Mr. D. Rath, Adv.

             State of Odisha & Others               ....             Respondents
                                                                Mr. S. Das, AGA
                                                         Mr. S.K. Das, Adv.(R-4)
                         CORAM:
                           JUSTICE SASHIKANTA MISHRA
                                     ORDER_
                                     03.02.2023

                                   FAO No. 202 of 2019,
                                  FAO No. 203 of 2019 &
                                W.P.(C) No. 31932 of of 2022

Order No.    1.    This matter is taken up through hybrid mode.
   23.       2.    Hearing concluded. Judgment reserved.
    .

3. Parties may file their written note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

A.K. Rana