Santosh Kumar Malik vs Unknown
2023 Latest Caselaw 1196 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C). No.32397 of 2022
        Santosh Kumar Malik                         ....              Petitioner(s)
                                                                 Mr.B.K.Pal.Adv.


                                         -versus-
        Election Officer-cum-B.D.O., Cuttack &      ....             Opp.Party(s)
        Ors.                                               Mr.S.Mishra, ASC
                                                           Mr.B.Bhuyan, Adv.


                CORAM:
                     JUSTICE BISWANATH RATH
                                 ORDER

Order                           03.02.2023
No.8

1. Heard learned counsel appearing for the parties. Hearing concluded and judgment is reserved.

2. Learned counsel appearing for the parties are directed to provide citations in their support by 06.02.2023 along with written notes of submission.

(Biswanath Rath) Judge

Sks