Butu Muduli vs State Of Orissa
2023 Latest Caselaw 1163 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                            JCRLA No.40 of 2012
                Butu Muduli                        ....           Appellant
                                             Mr. Chitta Ranjan Sahoo, Adv.

                                         -versus-
                State of Orissa                  ....          Respondent

Ms. Samapika Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 02.02.2023

05. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded, judgment is reserved.

            .                                             (D. Dash)
                                                            Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar