Sri Anurag Mishra vs Smt. Rojalin Tripathy
2023 Latest Caselaw 1162 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      MATA No.60 of 2020

     Sri Anurag Mishra                        .........              Appellant
                                                       Mr. S.S. Pattanaik, Advocate
                                       -Versus-
     Smt. Rojalin Tripathy                   .........         Respondent
                                                 Mr. Samarendra Mohanty, Advocate

                                       CORAM:

                                       JUSTICE S. TALAPATRA
                                       JUSTICE SAVITRI RATHO

                                              ORDER

02.02.2023 Order No.

13. 1. This matter is taken up through Hybrid Mode.

2. The cross objection filed by the respondent in MATA No.60

of 2020 has been listed along with this appeal for determination by a

common judgment.

3. At the request of Mr. Samarendra Mohanty, learned counsel

appearing for the respondent, let the matter be listed on 17.02.2023.

4. Mr. S.S. Pattanaik, learned counsel appearing for the appellant

has undertaken that he will submit the second copy of the affidavit

regarding the assets and liability.

                                                               (S. Talapatra)
                                                                   Judge


                                                               (Savitri Ratho)
      Subhasis                                                     Judge