Brundaban Chandra Peda vs State Of Odisha And Ors
2023 Latest Caselaw 1100 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                       W.P.(C) No.21999 of 2022

            Brundaban Chandra Peda                 ....           Petitioner
                                                   Mr. Bimbisar Dash, Adv.
                                       -versus-
            State of Odisha and Ors.               ....      Opposite Party
                                                   Mr. D.R. Mohapatra, SC
                                                       (for S & ME Deptt.)

                     CORAM:
                     DR. JUSTICE S.K. PANIGRAHI

    Order                            ORDER
    No.                             01.02.2023

10. 1. This matter is taken up through hybrid arrangement.

2. It appears from the record that this matter has already

been disposed of vide order dated 13.12.2022. But, this

matter has been listed today in Additional

Supplementary List under the heading "For Delivery of

Orders/ Judgment".

3. Since this matter has already been disposed of, there is

no need to pass any order further.

(Dr. S.K. Panigrahi) Judge

B.Jhankar