Sukanta Lenka vs Gitanjali Lenka
2023 Latest Caselaw 16057 Ori

Orissa High Court

Sukanta Lenka vs Gitanjali Lenka on 15 December, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       MATA No. 82 OF 2020

                               Sukanta Lenka                               ....            Appellant

                                                                         Mr. S. K. Padhy, Advocate
                                                              -versus-

                               Gitanjali Lenka                             ....          Respondent
                                                                           Mr. P. K. Rath, Advocate


                                           CORAM:
                                                       JUSTICE ARINDAM SINHA
                                                       JUSTICE SIBO SANKAR MISHRA

                                                               ORDER

15.12.2023 Order No.

13. 1. The appeal has been preferred by the husband against judgment

dated 7th February, 2020, also impugned in MATA No.79 of 2020,

disposed of by us this day. The judgment was set aside in said appeal

preferred by respondent-wife. In the circumstances, this appeal fails.

2. The appeal is dismissed.

(Arindam Sinha) Judge

(S.S. Mishra)

Designation: Senior Stenographer

Location: High Court of Orissa Date: 15-Dec-2023 17:04:14