Bgr Mining & Infra Limited vs Mahanadi Coalfields Limited ..... ...
2023 Latest Caselaw 15958 Ori

Orissa High Court

Bgr Mining & Infra Limited vs Mahanadi Coalfields Limited ..... ... on 12 December, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                            W.P.(C) No. 17120 of 2023
                                      And
                            W.P.(C) No. 17188 of 2023

BGR Mining & Infra Limited,           .....                                  Petitioner
Bhubaneswar
(In W.P.(C) No. 17120 of 2023)
                                                 Mr. Dama Seshadri Naidu, Sr. Adv.
                                              assisted by Mr. G. Arun, Mr. N. Pratap
                                                      and Mr. A. Mohanty, Advocates


NCC Ltd., Hyderabad                                                        Petitioner
(In W.P.(C) No. 17188 of 2023)
                                                               Mr. S.S. Rao, Sr. Adv.

                                      Vs.
Mahanadi Coalfields Limited           .....                           Opposite Parties
(MCL), Sambalpur and others                         Mr. K.M. Natraj, Addl. Solicitor
                                              General of India along with Mr. Rakesh
                                                Sharma, Mr. S. Pani, Mr. S. Nambir,
                                                                 Advocates for MCL.

                                                    Mr. Ramakanta Mohanty, Sr. Adv.
                                                along with Mrs. S. Mohanty, Advocate
                                              for VPR Mining Infrastructure Pvt. Ltd.

              CORAM:
                  ACTING CHIEF JUSTICE DR. B.R. SARANGI
                  MR. JUSTICE MURAHARI SRI RAMAN

                                             ORDER

12.12.2023

Order No. This matter is taken up by hybrid mode.

09..

2. Heard Mr. Dama Seshadri Naidu, learned Senior Counsel appearing along with Mr. G. Arun, learned counsel for the petitioner in W.P.(C) No. 17120 of 2023; Mr. S.S. Rao, learned Senior Counsel appearing along with Mr. S.E. Hagne, learned counsel for the petitioner in W.P.(C) No.17188 of 2023; Mr. K.M. Natraj, Addl. Solicitor General of India appearing along with Mr. Rakesh Sharma, learned counsel for the opposite party-

MCL; and Mr. Ramakanta Mohanty, learned Senior Counsel appearing along with Mrs. S. Mohanty, learned counsel for the opposite party-VPR Mining Infrastructure Pvt. Ltd.

3. Hearing is concluded and judgment reserved.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE Ashok

(M.S. RAMAN) JUDGE

Signed by: ASHOK KUMAR JAGADEB

Location: HIGH COURT OF ORISSA Date: 12-Dec-2023 18:53:22