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Deepak Kumar Lakra vs Abha Lakra
2023 Latest Caselaw 15949 Ori

Citation : 2023 Latest Caselaw 15949 Ori
Judgement Date : 12 December, 2023

Orissa High Court

Deepak Kumar Lakra vs Abha Lakra on 12 December, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     MATA No. 205 OF 2022
                               Deepak Kumar Lakra                          ....           Appellant

                                                                         Mr. P. K. Nayak, Advocate
                                                              -versus-

                               Abha Lakra                                  ....         Respondent

                                                                         Mr. C. R. Swain, Advocate
                                           CORAM:
                                                       JUSTICE ARINDAM SINHA
                                                       JUSTICE SIBO SANKAR MISHRA
                                                              ORDER

12.12.2023 Order No.

03. 1. Mr. Nayak, learned advocate appears on behalf of appellant-

husband and produces demand draft no.818522 dated 8th December, 2023 issued by Punjab National Bank in favour of respondent-wife for Rs.8,00,000/-. He draws attention to our order dated 23rd November, 2023.

2. Mr. Swain, learned advocate appears on behalf of respondent- wife and prays for adjournment to ask his client to be present and accept the draft in modification of permanent alimony directed in impugned judgment.

3. List under heading 8For Orders9 on 18th December, 2023.

(Arindam Sinha) Judge

(S.S. Mishra)

Swarna Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa Date: 12-Dec-2023 18:54:43

 
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