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Ranjit Kumar Mantry vs Rachana Mantry
2023 Latest Caselaw 15913 Ori

Citation : 2023 Latest Caselaw 15913 Ori
Judgement Date : 11 December, 2023

Orissa High Court

Ranjit Kumar Mantry vs Rachana Mantry on 11 December, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             MATA No.217 of 2023

                      Ranjit Kumar Mantry                       ....           Appellant

                                                                                  None
                                                    -versus-

                      Rachana Mantry                            ....         Respondent


                                 CORAM:
                                             JUSTICE ARINDAM SINHA
                                             JUSTICE SIBO SANKAR MISHRA

                                                    ORDER

11.12.2023 Order No.

02. 1. None appears though there was mention at first sitting of Court and memo of date handed up.

2. We find noting of the Stamp Reporter that the matter may be registered as writ petition. Accordingly, we looked at ex-parte judgment dated 20th January, 2022, impugned in the appeal. The order in it was for payment of monthly maintenance.

3. The file be sent down to the department for change of nomenclature and to place it before the Bench having assignment. The memo be kept in the file.


                                                                  (Arindam Sinha)
                                                                        Judge



Digitally Signed                                                        Judge

Signed by: PRASANT KUMAR SAHOO Reason: Authentication Prasant Location: Orissa High Court Date: 12-Dec-2023 10:56:37

 
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