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Pradipta Kumar Ratha vs Mitanjali Ratha
2023 Latest Caselaw 15777 Ori

Citation : 2023 Latest Caselaw 15777 Ori
Judgement Date : 8 December, 2023

Orissa High Court

Pradipta Kumar Ratha vs Mitanjali Ratha on 8 December, 2023

Author: Arindam Sinha

Bench: Arindam Sinha

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 376 of 2023


            Pradipta Kumar Ratha                    ....             Appellant


                                            Ms. Tapaswini Sinha, Advocate
                                        -versus-

            Mitanjali Ratha                         ....           Respondent




                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE SIBO SANKAR MISHRA


                                        ORDER

08.12.2023

Order No.

01. 1. Ms. Sinha, learned advocate appears on behalf of appellant-

husband. She submits, her client is aggrieved by judgment dated 2nd

August, 2023 of the family Court allowing the civil proceeding filed

by respondent-wife for restitution of conjugal rights. The appeal is in

time.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court record be called for.

// 2 //

3. List on 5th January, 2024.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Designation: PERSONAL ASSISTANT

 
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