Demka Singh & Others vs Daitari Patra & Others
2023 Latest Caselaw 15758 Ori

Orissa High Court

Demka Singh & Others vs Daitari Patra & Others on 7 December, 2023

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    SA No.94 of 1992
                                   Demka Singh & Others                                Appellant(s)

                                                               Mr. R.K. Mohanty, Senior Advocate
                                                                assisted by Ms. Sumitra Mohanty,
                                                                                       Advocate.

                                                               -versus-
                                   Daitari Patra & Others                  ....        Respondent(s)
                                                                                            None
                                                           CORAM:
                                                  MR. JUSTICE A.C. BEHERA

                                                               ORDER

  Order No.                                                   07.12.2023
          11.                 1.        This matter is taken up through Hybrid Arrangement (Virtual
                              /Physical Mode).

2. Hearing completed from the side of the appellants. None appears for the respondents.

3. Judgment stands reserved.

( A.C. Behera ) Judge Rati Ranjan

Location: High Court of Orissa, Cuttack, India.