Cuttack Christian Education Board vs Sri Prafulla Kumar Sahoo And Others
2023 Latest Caselaw 15718 Ori

Orissa High Court

Cuttack Christian Education Board vs Sri Prafulla Kumar Sahoo And Others on 7 December, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                W.A. No.1220 of 2023

                                          Cuttack Christian Education Board          ....              Appellant
                                                                     Mr. Susanta Kumar Dash, Advocate
                                                                    -versus-
                                          Sri Prafulla Kumar Sahoo and others     ....      Respondents
                                                           Mr. D.N. Rath, Advocate for Respondent No.1
                                                                  Mr. R.N. Mishra, A.G.A. for the State
                                                   Mr. Sameer Kumar Das, Advocate for Respondent No.5

                                                    CORAM:
                                                    ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                                    JUSTICE MURAHARI SRI RAMAN
                                                                       ORDER

07.12.2023 Order No.

08. 1. This matter is taken up through hybrid mode.

2. Heard Mr. S.K. Dash, learned counsel appearing for the

Appellant; Mr. D.N. Rath, learned counsel appearing for

Respondent No.1; Mr. R.N. Mishra, learned Additional

Government Advocate for the State-Respondent Nos.2 to 4 and Mr.

S.K. Das, learned counsel appearing for Respondent No.5.

3. Hearing is concluded. Judgment is reserved.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE S.K. Guin

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack Date: 09-Dec-2023 13:28:51