Rabi Narayan Sahoo vs State Of Odisha And Others .... Opposite ...
2023 Latest Caselaw 15696 Ori

Orissa High Court

Rabi Narayan Sahoo vs State Of Odisha And Others .... Opposite ... on 6 December, 2023

Bench: B. R. Sarangi, Murahari Sri Raman

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                W.P.(C) No.32454 of 2023



                                          Rabi Narayan Sahoo               ....                    Petitioner
                                                                 Mr. Prafulla Kumar Rath, Senior Advocate
                                                                         assisted by Ms. A. Rout, Advocate
                                                                      -versus-
                                          State of Odisha and others       ....             Opposite Parties
                                                                         Mr. P. P. Mohanty, AGA for State

                                                    CORAM:
                                                    ACTING CHIEF JUSTICE DR. B. R. SARANGI
                                                    MR. JUSTICE MURAHARI SRI RAMAN
                                                                      ORDER

06.12.2023 Order No.

03. 1. The matter is taken up through hybrid mode.

2. Heard Mr. Prafulla Kumar Rath, learned Senior Counsel assisted by Ms. A. Rout, learned counsel for the Petitioner and Mr. P. P. Mohanty, learned Additional Government Advocate for the State.

3. Hearing is complete. Judgment is reserved.

(DR. B. R. SARANGI) ACTING CHIEF JUSTICE

(M. S. RAMAN) JUDGE M. Panda

Location: High Court of Orissa, Cuttack