Legal Manager vs Ajit Kumar Sahu And Another
2023 Latest Caselaw 15648 Ori

Orissa High Court

Legal Manager vs Ajit Kumar Sahu And Another on 5 December, 2023

Author: A.K.Mohapatra

Bench: A.K.Mohapatra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 MACA No.1146 of 2023

                   Legal Manager, Shriram Genera                                 Appellant
                   Insurance Company Ltd.                           ....
                                                                     Mr.G.P.Dutta, Advocate
                                           -versus-
                   Ajit Kumar Sahu and another                      ....        Respondents


                                       CORAM:
                                       JUSTICE A.K.MOHAPATRA


                                                        ORDER

      Order No.                                        05.12.2023
         1.         1.        This matter is taken up through Hybrid Arrangement (Virtual
                    /Physical Mode).

2. Account Payee cheque of Rs.25,000/- which has lost its validity be returned back to the learned counsel for the appellant with a direction to resubmit a fresh cheque after revalidation, within a period of four weeks, failing which the appeal shall stand dismissed without further reference to the Bench.

3. Learned counsel for the Petitioner prays for a week time to file an application for dispensing with filing of certified copy of judgment.

4. Time prayed for is allowed.

(A.K. Mohapatra) Judge RKS

Location: High Court of Orissa Date: 09-Dec-2023 15:18:18