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Santosh Rout vs State Of Odisha .... Opposite Party
2023 Latest Caselaw 15444 Ori

Citation : 2023 Latest Caselaw 15444 Ori
Judgement Date : 1 December, 2023

Orissa High Court

Santosh Rout vs State Of Odisha .... Opposite Party on 1 December, 2023

Author: V. Narasingh

Bench: V. Narasingh

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      BLAPL No. 11945 of 2023

                                   Santosh Rout                      ....                     Petitioner
                                                                           Mr. B. Pujari, Advocate

                                                              -versus-

                               State of Odisha                       ....               Opposite Party
                                                                           Mr. P.K. Maharaj, ASC

                                                  CORAM: JUSTICE V. NARASINGH

                                                            ORDER

01.12.2023 Order No.

02. 1. As prayed for, list this matter along with Criminal Revision No.610 of 2022.

2. Learned counsel for the Petitioner is requested to place on record the list of dates and the judgment on which he is relying on after serving a copy thereof on the learned counsel for the State.

3. List this matter on 06.12.2023 at 2:00 P.M.

(V. NARASINGH) Judge Santoshi

Designation: Senior Stenographer

Location: High Court of Orissa Date: 02-Dec-2023 13:20:07

 
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