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Susanta Kumar Samantray & vs State Of Odisha (Vig.)
2023 Latest Caselaw 9924 Ori

Citation : 2023 Latest Caselaw 9924 Ori
Judgement Date : 23 August, 2023

Orissa High Court
Susanta Kumar Samantray & vs State Of Odisha (Vig.) on 23 August, 2023
                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLMC No.1483 of 2023

                                 Susanta Kumar Samantray &       ....                 Petitioners
                                 another
                                                                      Mr. H.K. Mund, Advocate
                                                           -versus-

                             State of Odisha (Vig.)              ....             Opposite Party

                                                                           Mr. N. Maharana,
                                                                 Standing Counsel (Vigilance)

                                                CORAM: JUSTICE V. NARASINGH

                                                         ORDER

23.08.2023 Order No.

05. 1. Heard Mr. Mund, learned counsel for the Petitioners and Mr. Maharana, learned Standing Counsel for the Vigilance.

2. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge PKS

Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Reason: Authentication Location: Orissa High Court, Cuttack Date: 23-Aug-2023 19:39:35

 
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