Baisakhi Mohanta @ Mahanta vs Mangulu Naik
2023 Latest Caselaw 9710 Ori

Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 22-Aug-2023 12:06:49



                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CMP NO.743 OF 2016

                                  Baisakhi Mohanta @ Mahanta                    ....         Petitioner
                                                                           Mr. S.S.Mohapatra, Advocate
                                                        On behalf of Mr. Bibekananda Bhuyan, Advocate
                                                                -versus-
                                  Mangulu Naik                                   ....       Opp. Party

                                           CORAM:
                                           JUSTICE K.R. MOHAPATRA
                                                        ORDER

               Order No.                              21.08.2023
                     1.      1.          This matter is taken up through hybrid mode.

2. Perused the letter No.254 dated 25th April, 2023 (Flag-Z) of learned Senior Civil Judge, Keonjhar seeking three months' time for disposal of Execution Case No.3 of 2013 (arising out of Misc. Case Appeal No.13 of 1993), which was directed to be disposed of vide judgment dated 21st July, 2017 passed in CMP No.743 of 2016.

3. Further two months' time is granted for compliance of judgment dated 21st July, 2017 passed in CMP No.743 of 2016.

4. Office shall communicate the order to learned Senior Civil Judge, Keonjhar forthwith.

(K.R. Mohapatra) Judge

s.s.satapathy