Susanta Kumar Pal vs Veer Vikram Yadav
2023 Latest Caselaw 9522 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                        CONTC No. 5927 of 2023

        Susanta Kumar Pal                   ....               Petitioner
                                                      Mr. D.K. Patnaik, Advocate

                                           -versus-

        Veer Vikram Yadav, I.A.S. &         ....               Opposite Parties
        Ors.                                                Mr. I. Mohanty, ASC

                       CORAM:
                       JUSTICE A.K. MOHAPATRA

                                     ORDER

18.08.2023 Order No

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. This Contempt Petition has been filed by the Petitioner for non- compliance of the order dated 12.05.2022 passed by this Court in W.P.C.(OAC) No.3623 of 2013.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Parties-Contemnors to comply with the direction of this Court dated 12.05.2022 passed by this Court in W.P.C.(OAC) No. 3623 of 2013, if the same has not been complied with in the meantime, within a period of six weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated // 2 //

hereinabove; it will be construed to be deliberate violation of this Court's order.

4. The CONTC is, accordingly, disposed of.

(A.K. Mohapatra) Judge RKS

Signature Not Verified

Signed by: RAMESH KUMAR SINGH Designation: Ex-A.R.-cum-Sr. Secretary Reason: Authentication Location: High Court of Orrisa Date: 22-Aug-2023 11:58:48