Manoranjan Kar vs State Of Odisha And Others
2023 Latest Caselaw 9241 Ori

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No. 5994 of 2014

             Manoranjan Kar                             .....                                   Petitioners
                                                                                 Mr. S.K. Samantray, Adv.
                                                        Vs.
             State of Odisha and others                 .....                               Opposite Parties
                                                                                   Mr. L. Samantray, AGA
                              CORAM:
                                  DR. JUSTICE B.R. SARANGI
                                  MR. JUSTICE MURAHARI SRI RAMAN

                                                               ORDER

14.08.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. S.K. Samantray, learned counsel for the petitioner and Mr. L. Samantray, learned Addl. Government Advocate appearing for the State-opposite parties.

3. Mr. S.K. Samantray, learned counsel for the petitioner states that the matter is covered by the judgment of this Court in the case of Narottam Rath v. State of Odisha, 2023 SCC OnLine Ori, 153. Therefore, this writ petition may be disposed of in terms of the aforesaid judgment.

4. Mr. L. Samantray, learned Addl. Government Advocate appearing for the State-opposite parties has also endorsed the same view.

5. In view of the above submission, without expressing any opinion on the merits of the case, this writ petition stands disposed of in terms of the judgment passed by this Court in the case of Narottam Rath v. State of Odisha, 2023 SCC OnLine Ori, 153.

             Ashok                                                     (DR. B.R. SARANGI)
                                                                             JUDGE


Signature Not Verified
Digitally Signed                                                           (M.S. RAMAN)
Signed by: ASHOK KUMAR JAGADEB MOHAPATRA                                      JUDGE
Designation: Personal Assistant
Reason: Authentication
Location: HIGH COURT OF ORISSA
Date: 14-Aug-2023 18:01:44