Citation : 2023 Latest Caselaw 9174 Ori
Judgement Date : 11 August, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.3358 of 2023
Satyashri Mohapatra ..... Petitioner
Mr. R.N. Parija, Advocate
Vs.
Anu Garg and others ..... Opposite Parties/Contemners
Mr. G.N. Rout, ASC
CORAM:JUSTICE SANJAY KUMAR MISHRA
ORDER
11.08.2023 Order No. The matter is taken up through hybrid mode.
04.
2. Learned Counsel for the Parties are present.
3. Mr. Rout, learned ASC for the State, who represents the Contemners submits, I.A. No.11348 of 2023 has been moved for modification of judgment dated 07.12.2022 passed in W.P.(C) No.24000 of 2019, based on which the present Contempt Proceeding has been initiated by the Petitioner.
4. Learned Counsel for the Petitioner submits, in response to said I.A., his client has already filed an objection opposing to the said prayer made in the I.A.
5. In view of the submissions made by the learned Counsel for the Parties, liberty is granted to the Petitioner to move for listing of the present Contempt Petition after disposal of the I.A. No.11348 of 2023, filed in W.P.(C) No.24000 of 2019.
padma (S.K. MISHRA)
JUDGE
Signature Not Verified
Digitally Signed
Signed by: PADMA CHARAN DASH
Designation: Secretary In-Charge Reason: Authentication Location: ORISSA HIGH COURT CUTTACK Date: 13-Aug-2023 12:37:08
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