Citation : 2023 Latest Caselaw 9173 Ori
Judgement Date : 11 August, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
JCRLA No.81 of 2016
Saunri Majhi .... Appellant
Mr. Pulakesh Mohanty,
Adv.
-versus-
State of Orissa .... Respondent
Mr. Sonak Mishra, ASC
CORAM:
MR. JUSTICE D. DASH
DR. JUSTICE S.K. PANIGRAHI
ORDER
Order 11.08.2023
No. (JCRLA No.81 and 80 of 2016)
09. 1. Both the matters are taken up through hybrid
arrangement (virtual / physical) mode.
2. Heard learned counsel for the Parties.
3. Hearing being concluded; judgment is reserved.
. (D. Dash)
Judge
(Dr. S.K. Panigrahi)
Judge
B.Jhankar
Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary
Location: HIGH COURT OF ORISSA, CUTTACK Date: 11-Aug-2023 20:13:32
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