Jayanta Bhue vs State Of Orissa
2023 Latest Caselaw 9056 Ori

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          JCRLA No.63 of 2016
                                           Jayanta Bhue                          ....         Appellant
                                                                                   Mr. M.K. Rath, Adv.
                                                                     -versus-
                                           State of Orissa                      ....         Respondent

Mr. Sonak Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 10.08.2023

05. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Mr. M.K. Rath, learned Advocate associate of Mr. Biren

Sankar Tripathy, learned Advocate earlier engaged as

Amicus Curiae, submits that he is ready to argue the

Appeal.

3. Heard learned counsel for the Parties.

4. Hearing being concluded; judgment is reserved.

                                   .                                                    (D. Dash)
                                                                                          Judge



                                                                                   (Dr. S.K. Panigrahi)
                                                                                           Judge

                     B.Jhankar


Digitally Signed

Signed by: BHABAGRAHI JHANKAR Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA Date: 10-Aug-2023 17:11:36