United Spirits Ltd. vs State Of Odisha & Ors
2023 Latest Caselaw 9052 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P (C) No. 1910 of 2016

                 United Spirits Ltd., Puri            .....                              Petitioner
                                                                    Mr. D.P. Nanda, Sr. Advocate
                                                                     along with Mr. P.R. Patnaik,
                                                                                        Advocate


                                                      Vs.
                State of Odisha & Ors.                .....                      Opposite Parties
                                                                              Mr. S. Nayak, ASC


                                CORAM:
                                   DR. JUSTICE B.R. SARANGI
                                   MR. JUSTICE MURAHARI SRI RAMAN
                                                             ORDER

10.08.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. D.P. Nanda, learned Senior Counsel along with Mr. P.R. Patnaik, learned counsel appearing for the petitioner and Mr. S. Nayak, learned Additional Standing Counsel appearing for the State-opposite parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE Signature Not Verified Digitally Signed Signed by: ALOK RANJAN SETHY Designation: Secretary Alok Reason: Authentication Location: Orissa High Court (M.S. RAMAN) Date: 10-Aug-2023 16:10:28 JUDGE