Baikuntha Nath Mishra vs Addl. District Magistrate
2023 Latest Caselaw 8964 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P (C) No. 7135 of 2007

               Baikuntha Nath Mishra                        .....                                 Petitioner
                                                                                      Mr. B.K. Sahoo, Adv.
                                                            Vs.
               Addl. District Magistrate,                   .....                           Opposite Parties
               Kendrapara and others                                Mr. A.K. Mishra, AGA [O.P.Nos.1 & 2]
                                                                     Mr. B.B. Mishra, Adv.[O.P.Nos.3 to 5]
                                CORAM:
                                    DR. JUSTICE B.R. SARANGI
                                    MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

09.08.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. B.K. Sahoo, learned counsel for the petitioner; Mr. A.K. Mishra, learned Addl. Government Advocate appearing for the State-opposite parties no.1 and 2; and Mr. B.B. Mishra, learned counsel appearing for opposite parties no. 3 to 5.

3. Hearing is concluded and judgment reserved.

               Ashok                                                           (DR. B.R. SARANGI)
                                                                                     JUDGE


                                                                                 (M.S. RAMAN)
                                                                                    JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 09-Aug-2023 17:17:33