M/S. Ecometrix Consultants Pvt vs Bhubaneswar Development
2023 Latest Caselaw 8640 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         W.P.(C) No. 33871 of 2022

               M/s. Ecometrix Consultants Pvt.                   .....                                   Petitioners
               Ltd. & Another
                                                                                   Ms. Mamata Tripathy, Advocate
                                                                 Vs.
               Bhubaneswar Development                           .....                              Opposite Parties
               Authority, BBSr & Others
                                                                 Mr. Sanjib Swain, Advocate (opposite party-BDA)
                                      CORAM:
                                         DR. JUSTICE B.R. SARANGI
                                                 MR. JUSTICE MURAHARI SRI RAMAN
                                                                          ORDER

04.08.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Arun (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: Orissa High Court Date: 07-Aug-2023 14:27:57