Bodhan Kumar Sahu vs This Matter Is Taken Up Through ...
2023 Latest Caselaw 8638 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CONTC No. 4919 of 2023

                 Bodhan Kumar Sahu                   ....           Petitioner
                                               Mr.Jagabandhu Sahu, Advocate

                                           -versus-

                 Deoranjan Kumar Singh, Secretary, ....         Contemnor
                 Panchayati Raj Department..
                                                    Mr.Saswat Das, A.G.A.

                                        CORAM:

                            JUSTICE A.K. MOHAPATRA

                                            ORDER

Order No.                                  04.08.2023

    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. This Contempt Petition is filed alleging violation of the order dated 21.07.2022 passed by this Court in W.P.(C) No.4598 of 2021.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Party-Contemnor to comply with the direction of this Court dated 21.07.2022 passed by this Court in W.P.(C) No.4598 of 2021, if the same has not been complied with in the meantime, within a period of eight weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the // 2 //

Court is not given effect to within the time stipulated hereinabove, it will be construed to be deliberate violation of this Court's order.

4. The CONTC is accordingly disposed of.

RKS                                                      ( A.K. Mohapatra )
                                                                Judge




      Signature Not Verified
      Digitally Signed
      Signed by: RAMESH KUMAR SINGH

Designation: Ex-A.R.-cum-Sr. Secretary Reason: Authentication Location: High Court of Orissa Date: 08-Aug-2023 11:27:57