Va Tech Wabag Ltd. Chennai vs Steel Authority Of India Ltd
2023 Latest Caselaw 8630 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         W.P.(C) No. 19399 of 2023

               VA Tech Wabag Ltd. Chennai                        .....                                   Petitioners
                                                                          Mr. S.P. Mishra, Sr. Advocate along with
                                                                                          Mr. S. Mishra, Advocate
                                                                 Vs.
               Steel Authority of India Ltd.,                    .....                              Opposite Parties
               Rourkela and another
                                                                                    Mr. B.S. Das, Advocate (O.P.2)
                                      CORAM:
                                         DR. JUSTICE B.R. SARANGI
                                                 MR. JUSTICE MURAHARI SRI RAMAN
                                                                          ORDER

04.08.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Arun (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: Orissa High Court Date: 07-Aug-2023 14:27:57