Citation : 2023 Latest Caselaw 8456 Ori
Judgement Date : 2 August, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.31785 of 2011
Sunena Prasad Sharma & .... Petitioners
another
Mr. S. Mohanty, Advocate
-versus-
Managing Director, Orissa
Forest Development
Corporation Ltd.& others .... Opposite Parties
Mr. S.K. Pattnaik, Senior Advocate
CORAM: JUSTICE V. NARASINGH
ORDER
02.08.2023 Order No.
30. 1. Heard Mr. Mohanty, learned counsel for the Petitioners and learned Senior Advocate for the Opposite Parties.
2. Learned Senior Advocate for the Opposite Parties relies on the judgment of the apex Court in the case of Union Bank of India vrs. Vishwa Mohan reported in AIR 1998 SC 2311 and The Indian Oil Corporation & others vrs. Ajit Kumar Singh & another (Civil Appeal No.3663 of 2023 disposed of on 17.5.2023) reported in 2023 Live Law (SC) 478, to fortify his submission.
3. Hearing is concluded and the judgment is reserved.
(V. NARASINGH) Judge PKS
Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Reason: Authentication Location: Orissa High Court Date: 03-Aug-2023 13:10:29
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