Lalmohan Mohanta vs State Of Orissa
2023 Latest Caselaw 8455 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRA No. 188 of 1995

                      Lalmohan Mohanta                  ....                     Appellant
                                                                     Mr. S. Mahunta, Adv.
                                                        -Versus -
                      State of Orissa                    ....                   Respondent

Additional Standing Counsel

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 02.08.2023

Order No. 1. This matter is taken up through hybrid mode.

14. 2. Hearing is concluded, judgment is reserved.

(Sashikanta Mishra) Judge

deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHC,Cuttack Date: 07-Aug-2023 12:59:16